The Oriental Insurance Co Ltd vs Smt. Raj Kishori Devi & Others
2015 Latest Caselaw 1039 ALL

Citation : 2015 Latest Caselaw 1039 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

The Oriental Insurance Co Ltd vs Smt. Raj Kishori Devi & Others on 7 July, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2561 of 2009
 

 
Appellant :- The Oriental Insurance Co Ltd
 
Respondent :- Smt. Raj Kishori Devi & Others
 
Counsel for Appellant :- Vivek Kumar Birla,Saral Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. As requested on behalf of Sri Dharmendra Kumar Gupta, learned counsel for the claimant-respondents, list after two weeks.

2. In the meantime, parties shall file paper book.

Order Date :- 7.7.2015

Ashish Pd.

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