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Dilshad vs State Of U.P.
2015 Latest Caselaw 5710 ALL

Citation : 2015 Latest Caselaw 5710 ALL
Judgement Date : 23 December, 2015

Allahabad High Court
Dilshad vs State Of U.P. on 23 December, 2015
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 45930 of 2015
 

 
Applicant :- Dilshad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinay Kumar,Sanjeev Kumar Sharma
 
Counsel for Opposite Party :- G.A.,N.I.Jafri
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made on behalf of Mr. N.I. Jafri, appearing on behalf of opposite party, put up on 06.01.2016 before the appropriate Bench.

Order Date :- 23.12.2015

M/A.

 

 

 
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