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Iqbal vs State Of U.P.
2015 Latest Caselaw 5708 ALL

Citation : 2015 Latest Caselaw 5708 ALL
Judgement Date : 23 December, 2015

Allahabad High Court
Iqbal vs State Of U.P. on 23 December, 2015
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26038 of 2015
 

 
Applicant :- Iqbal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Singh,Avinash Chandra Srivastav
 
Counsel for Opposite Party :- Govt. Advocate,Vikas Chand Tiwari\
 

 
Hon'ble Arvind Kumar Tripathi,J.

Case called out. Learned counsel for the complainant is not present.

On the request of learned counsel for the applicant, passed over for the day.

List in the next cause list before the appropriate Bench.

Order Date :- 23.12.2015

M/A.

 

 

 
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