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Arvind Kumar Mishra vs State Of U.P.Through Its Secy. ...
2015 Latest Caselaw 5703 ALL

Citation : 2015 Latest Caselaw 5703 ALL
Judgement Date : 23 December, 2015

Allahabad High Court
Arvind Kumar Mishra vs State Of U.P.Through Its Secy. ... on 23 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6851 of 2010
 

 
Petitioner :- Arvind Kumar Mishra
 
Respondent :- State Of U.P.Through Its Secy. Dept.Of Basic Edu. Lucknow
 
Counsel for Petitioner :- Shishir Chandra
 
Counsel for Respondent :- C.S.C.,R.P.Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 5584 (S/S) of 2010 : Jitendra Mohan Pandey Vs. State of U.P. and others.

Order Date :- 23.12.2015

Ajit/-

 

 

 
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