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Neete @ Nitin Kumar vs State Of U.P. And 3 Ors
2015 Latest Caselaw 5671 ALL

Citation : 2015 Latest Caselaw 5671 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Neete @ Nitin Kumar vs State Of U.P. And 3 Ors on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10129 of 2015
 

 
Petitioner :- Neete @ Nitin Kumar
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- A.K. Singh,Abhai Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of learned counsel for the petitioner.

List this matter in the next cause list.

Order Date :- 22.12.2015

RU

 

 

 
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