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Ram Ratan Mishra vs State Of U.P. And 2 Others
2015 Latest Caselaw 5668 ALL

Citation : 2015 Latest Caselaw 5668 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Ram Ratan Mishra vs State Of U.P. And 2 Others on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25388 of 2015
 

 
Petitioner :- Ram Ratan Mishra
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Prabhakant Singh,Jai Bahadur Singh
 
Counsel for Respondent :- G.A.,Rajesh Kumar Verma
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the parties.

In compliance of the Court order dated 15.10.2015 the petitioner Ram Ratan Mishra and respondent no.3 Smt. Gita Devi have appeared before this Court and made a prayer that they may be granted three weeks' further time for complying with this  Court's order dated 15.10.2015.

In view of the joint request, list this case on 19.1.2016.

Interim order shall continue till the next date of listing.

Personal appearance of the parties are dispensed with.

Order Date :- 22.12.2015

RU

 

 

 
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