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Rakesh Kumar Pandey And Another vs State Of U.P. Through Secy. Forest ...
2015 Latest Caselaw 5575 ALL

Citation : 2015 Latest Caselaw 5575 ALL
Judgement Date : 18 December, 2015

Allahabad High Court
Rakesh Kumar Pandey And Another vs State Of U.P. Through Secy. Forest ... on 18 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8558 of 2010
 

 
Petitioner :- Rakesh Kumar Pandey And Another
 
Respondent :- State Of U.P. Through Secy. Forest Dept.Lucknow And Ors.
 
Counsel for Petitioner :- Ram Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List in the month of January, 2016 as prayed.

Order Date :- 18.12.2015

MH/-

 

 

 
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