Ekhlak vs State Of U.P. & Another
2015 Latest Caselaw 5502 ALL

Citation : 2015 Latest Caselaw 5502 ALL
Judgement Date : 16 December, 2015

Allahabad High Court

Ekhlak vs State Of U.P. & Another on 16 December, 2015

Bench: Ashok Pal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CRIMINAL REVISION No. - 878 of 2015
 

 
Revisionist :- Ekhlak
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Prashansa Singh
 
Counsel for Opposite Party :- Govt. Advocate,Raj Mani Dubey
 

 
Hon'ble Ashok Pal Singh,J.

Taken up in the revised list.

None has appeared for the revisionist.

The revision is, therefore, dismissed for non-prosecution.

Order Date :- 16.12.2015

AKS

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