Dr. Akhilesh Shotriya & Others vs State Of U.P. Thru' Principal ...
2015 Latest Caselaw 5279 ALL

Citation : 2015 Latest Caselaw 5279 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Dr. Akhilesh Shotriya & Others vs State Of U.P. Thru' Principal ... on 9 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64208 of 2007
 

 
Petitioner :- Dr. Akhilesh Shotriya & Others
 
Respondent :- State Of U.P. Thru' Principal Secretary Home & Others
 
Counsel for Petitioner :- Anil Tiwari,P.P.S. Rathore
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Learned counsel for the petitioners is present.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 9.12.2015

Ashish Pd.

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