Ram Adhar Singh Yadav S/O Late Raj ... vs State Of U.P.Through ...
2015 Latest Caselaw 5266 ALL

Citation : 2015 Latest Caselaw 5266 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Ram Adhar Singh Yadav S/O Late Raj ... vs State Of U.P.Through ... on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4872 of 2009
 

 
Petitioner :- Ram Adhar Singh Yadav S/O Late Raj Dev Singh
 
Respondent :- State Of U.P.Through Prn.Secy.(Home) And Others
 
Counsel for Petitioner :- Arvind Srivastava,K K Shukla,Sabhajeet Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ved Prakash,Advocate, who was appearing for opposite party no.2 has left for heavenly abode.

Let card notice be issued to the opposite party no. 2 for engaging another Counsel.

List after service report.

Order Date :- 9.12.2015

MH/-

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