Manish Jain vs State Of U.P. & 4 Others
2015 Latest Caselaw 5265 ALL

Citation : 2015 Latest Caselaw 5265 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Manish Jain vs State Of U.P. & 4 Others on 9 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 65529 of 2015
 

 
Petitioner :- Manish Jain
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Ram M. Kaushik,Manish Goyal,Priyanka Midha
 
Counsel for Respondent :- G.A.,A.S.G.I./2015/2523,N.D.Rai,Sanjay Kumar Singh
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed, put up on 14.12.2015.

Order Date :- 9.12.2015

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