Ram Sharan Dwivedi vs State Of U.P. & 2 Others
2015 Latest Caselaw 5250 ALL

Citation : 2015 Latest Caselaw 5250 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Ram Sharan Dwivedi vs State Of U.P. & 2 Others on 9 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28382 of 2015
 

 
Petitioner :- Ram Sharan Dwivedi
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Tej Bhanu Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

List in the next cause list.

Order Date :- 9.12.2015

Download the LatestLaws.com Mobile App