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Vijai Kumar Vemma And Another vs Sri Mani Ram
2015 Latest Caselaw 5249 ALL

Citation : 2015 Latest Caselaw 5249 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Vijai Kumar Vemma And Another vs Sri Mani Ram on 9 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 22 of 2013
 

 
Applicant :- Vijai Kumar Vemma And Another
 
Opposite Party :- Sri Mani Ram
 
Counsel for Applicant :- Ravi Shanker Tewari,Sheo Pal Singh
 

 
Hon'ble Mahendra Dayal,J.

Shri Ravi Shanker Tewari is reported to be out of station.

List again in January, 2016.

Order Date :- 9.12.2015

Muk

 

 

 
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