Mohd. Mofit vs The State
2015 Latest Caselaw 5235 ALL

Citation : 2015 Latest Caselaw 5235 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Mohd. Mofit vs The State on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- BAIL No. - 7881 of 2015
 

 
Applicant :- Mohd. Mofit
 
Opposite Party :- The State
 
Counsel for Applicant :- Arun Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Pratap Singh,S. C. Shukla
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the applicant in the revised list.

List in the month of January, 2016 as prayed by the learned A.G.A.

Order Date :- 9.12.2015

Muk

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