Ram Chandra & 5 Ors. vs Bharat Singh & Anr.
2015 Latest Caselaw 5230 ALL

Citation : 2015 Latest Caselaw 5230 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Ram Chandra & 5 Ors. vs Bharat Singh & Anr. on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 9 of 2006
 

 
Appellant :- Ram Chandra & 5 Ors.
 
Respondent :- Bharat Singh & Anr.
 
Counsel for Appellant :- S.P.Pathak,Kunwar R.P. Singh
 
Counsel for Respondent :- Himanshu Shekhar Awasthi
 

 
Hon'ble Mahendra Dayal,J.

Shri Himanshu Shekhar Awasthi, learned counsel for the respondents submits that he will move application for recall of the order dated 2.12.2015, within a week, by which the appeal was directed to be heard exparte.

List on 21st December, 2015.

Order Date :- 9.12.2015

Muk

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