Ravindra Kumar Gupta vs Sri Durga Prasad And 2 Others
2015 Latest Caselaw 5224 ALL

Citation : 2015 Latest Caselaw 5224 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Ravindra Kumar Gupta vs Sri Durga Prasad And 2 Others on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SECOND APPEAL No. - 71 of 2005
 

 
Appellant :- Ravindra Kumar Gupta
 
Respondent :- Sri Durga Prasad And 2 Others
 
Counsel for Appellant :- U.P.S.Kushwaha,Hari Om Singh,Ravi Nath Tilhari
 
Counsel for Respondent :- Anoop Kumar,Dheeraj Srivastava,Nirankar Nath Jaiswal
 

 
Hon'ble Mahendra Dayal,J.

(C.M. Application No. 126438 of 2015)

List in third week of January,2016.

Application is accordingly disposed of.

Order Date :- 9.12.2015

Muk

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