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Maimuna Khatoon vs Shiv Kumar Tripathi
2015 Latest Caselaw 5218 ALL

Citation : 2015 Latest Caselaw 5218 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Maimuna Khatoon vs Shiv Kumar Tripathi on 9 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 270 of 2008
 

 
Appellant :- Maimuna Khatoon
 
Respondent :- Shiv Kumar Tripathi
 
Counsel for Appellant :- Mohd. Wazid Irfan,Alok Sharma
 
Counsel for Respondent :- Rajesh Singh Chauhan
 

 
Hon'ble Mahendra Dayal,J.

The appeal pertains to year 2008 and the record of the lower court has also been received, the appeal has not yet been admitted.

The learned counsel for the opposite party prays for some time in the next week.

List on 18th December, 2015 for admission/ hearing.

Order Date :- 9.12.2015

Muk

 

 

 
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