Veeru Singh @ Beeram Singh vs State Of U.P.
2015 Latest Caselaw 5194 ALL

Citation : 2015 Latest Caselaw 5194 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Veeru Singh @ Beeram Singh vs State Of U.P. on 8 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9032 of 2015
 

 
Applicant :- Veeru Singh @ Beeram Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kailash Nath Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Rakesh Kumar Singh,Shashi Saurabh Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri Rakesh Kumar Singh, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A. are present.

List peremptorily in the next cause list.

Order Date :- 8.12.2015

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