Citation : 2015 Latest Caselaw 5133 ALL
Judgement Date : 7 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 323 of 2015 Petitioner :- Smt. Rita Thru Her Husband Sri Lalit Kumar Respondent :- State Of U.P.And Ors. Counsel for Petitioner :- K.K.Tewari Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the petitioner, list after one week.
Order Date :- 7.12.2015
A.
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