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Ganesh Bharti vs State Of U.P.
2015 Latest Caselaw 5080 ALL

Citation : 2015 Latest Caselaw 5080 ALL
Judgement Date : 4 December, 2015

Allahabad High Court
Ganesh Bharti vs State Of U.P. on 4 December, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- JAIL APPEAL No. - 1685 of 2014
 

 
Appellant :- Ganesh Bharti
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Ashutosh Upadhyaya,S.K. Mathur,U.N.Singh Kushwaha,V.S. Kushwaha
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned A.G.A. may file objection to the bail application within ten days.

List in the first week of January, 2016.

Office is directed to provide a copy of paper book to the 'Amicus Curiae' appointed for the accused

Order Date :- 4.12.2015

Ashish Pd.

 

 

 
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