Botti @ Ram Pal vs State Of U.P.
2015 Latest Caselaw 5073 ALL

Citation : 2015 Latest Caselaw 5073 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Botti @ Ram Pal vs State Of U.P. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6877 of 2015
 

 
Applicant :- Botti @ Ram Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further ten days time to file counter affidavit in this bail application as well as in connected bail application no. 5182 of 2015.

List thereafter along with the record of bail application no. 2568 of 2015 which has not been sent by the office today.

Order Date :- 4.12.2015

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