Ansar Ahmad ( Major B.C.) vs The State Of U.P. And Anr.
2015 Latest Caselaw 5060 ALL

Citation : 2015 Latest Caselaw 5060 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Ansar Ahmad ( Major B.C.) vs The State Of U.P. And Anr. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8383 of 2015
 

 
Applicant :- Ansar Ahmad ( Major B.C.)
 
Opposite Party :- The State Of U.P. And Anr.
 
Counsel for Applicant :- M.C.Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The notice was issued by this Court to the opposite party no. 2 vide order dated 23.9.2015.

Record shows that there is no office report with regard to the service of notice upon the opposite party no.2.

List in the next cause list along with office report.

Order Date :- 4.12.2015

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