C/M Sri Jagdamba Shiksha Evam ... vs State Of U.P. And 5 Others
2015 Latest Caselaw 5051 ALL

Citation : 2015 Latest Caselaw 5051 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

C/M Sri Jagdamba Shiksha Evam ... vs State Of U.P. And 5 Others on 4 December, 2015

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 
Case :- WRIT - C No. - 51827 of 2015
 
Petitioner :- C/M Sri Jagdamba Shiksha Evam Vikas Sansthan And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- J.K. Srivastava,Gajendra Pratap
 
Counsel for Respondent :- C.S.C.,Namit Kumar Sharma,Nitinjay Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

Disposed of.

For detailed orders, see order of the date passed in Writ-C No. 52185 of 2015 C/M Jagdamba Shiksha Evam Vikas Sansthan & another Vs. State of U.P. & 2 others.

A certified copy of the order passed in Writ-C No.52185 of 2015 shall also accompany a certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 4.12.2015

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