Citation : 2015 Latest Caselaw 5038 ALL
Judgement Date : 3 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9847 of 2015 Applicant :- Sayeed @ Langad Opposite Party :- State Of U.P. Counsel for Applicant :- Umesh Chandra Pandey Counsel for Opposite Party :- Govt. Advocate,Amit Kr. Singh,D.P.Mishra Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 3.12.2015
A.
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