Vikram Singh @ Mor Singh vs The State Of U.P.
2015 Latest Caselaw 5018 ALL

Citation : 2015 Latest Caselaw 5018 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Vikram Singh @ Mor Singh vs The State Of U.P. on 3 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1389 of 2014
 

 
Applicant :- Vikram Singh @ Mor Singh
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Mirza Nadeem Murtaza,Avinash Kumar Srivastava,O.P. Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,A.P.Mishra,Rajesh Kumar Sharma
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list after two weeks.

Order Date :- 3.12.2015

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