Citation : 2015 Latest Caselaw 5016 ALL
Judgement Date : 3 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2788 of 2015 Applicant :- Golu @ Ashok (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- O.P. Tiwari Counsel for Opposite Party :- Govt.Advocate,Ritesh Chaudhary,Vinit Kumar Hon'ble Bachchoo Lal,J.
The record of the decided bail application no.5168 of 2014 is not available.
List in the next cause list.
Office is directed to sent the record of the decided bail application no. 5168 of 2014 on the next date.
Order Date :- 3.12.2015
A.
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