Gulhasan vs Jamilluddin And Ors.
2015 Latest Caselaw 4984 ALL

Citation : 2015 Latest Caselaw 4984 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Gulhasan vs Jamilluddin And Ors. on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 163 of 2011
 

 
Appellant :- Gulhasan
 
Respondent :- Jamilluddin And Ors.
 
Counsel for Appellant :- A.R.Khan,Aasif Razzaque Khan,P.V.Chaudhary
 
Counsel for Respondent :- Prabhakar Vardhan Chaudha
 

 
Hon'ble Mahendra Dayal,J.

The second appeal has already been admitted.

Shri A.S. Chaudhary has appeared on behalf of the respondents.

The record of lower court has already been received.

The second appeal pertains to year 2011.

List on 11th January, 2016.

Order Date :- 2.12.2015

Muk

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