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Punit vs State Of U.P.
2015 Latest Caselaw 4982 ALL

Citation : 2015 Latest Caselaw 4982 ALL
Judgement Date : 2 December, 2015

Allahabad High Court
Punit vs State Of U.P. on 2 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8998 of 2014
 

 
Applicant :- Punit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant Kallu is present while no one is present on behalf of the applicant Punit even in the revised list.

List peremptorily in the next cause list.

Order Date :- 2.12.2015

A.

 

 

 
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