Dr. Krishna Pratap Singh vs State Of U.P. Through Secretary ...
2015 Latest Caselaw 4964 ALL

Citation : 2015 Latest Caselaw 4964 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Dr. Krishna Pratap Singh vs State Of U.P. Through Secretary ... on 1 December, 2015

Bench: Shri Narayan Shukla, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 588 of 1999
 

 
Petitioner :- Dr. Krishna Pratap Singh
 
Respondent :- State Of U.P. Through Secretary Dept. Of Higher Education
 
Counsel for Petitioner :- Smt. B. Godiyal,Ranjit Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Mahendra Dayal,J.

(C.M. Application No. 116641 of 2015)

Two weeks' time as prayed by the learned Additional Chief Standing Counsel is allowed for objection.

List immediately thereafter.

Order Date :- 1.12.2015

Muk

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