Shweta Singh vs State Of U.P. Thru ...
2015 Latest Caselaw 4951 ALL

Citation : 2015 Latest Caselaw 4951 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Shweta Singh vs State Of U.P. Thru ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 6334 of 2015
 

 
Petitioner :- Shweta Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Revenue Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Desh Mitra Anand,Rakesh Kumar Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed four week's time is allowed to the Standing Counsel to file counter affidavit.

List thereafter. Interim order, if any, is extended till the next date of listing.

Order Date :- 1.12.2015

MH/-

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