Dr.Ram Bhagan Agrahari vs State Of U.P.Through Secy.
2015 Latest Caselaw 4892 ALL

Citation : 2015 Latest Caselaw 4892 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Dr.Ram Bhagan Agrahari vs State Of U.P.Through Secy. on 1 December, 2015

Bench: Shri Narayan Shukla, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 581 of 1999
 

 
Petitioner :- Dr.Ram Bhagan Agrahari
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- B.Godiyal,Mahendra Pratap Singh,Ranjit Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Mahendra Dayal,J.

(C.M. Application No. 116483 of 2015)

Two weeks time as prayed by the learned Additional Chief Standing Counsel is allowed for objection.

List immediately thereafter.

Order Date :- 1.12.2015

Muk

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