Nand Kumar Verma vs State Of U.P.
2015 Latest Caselaw 4883 ALL

Citation : 2015 Latest Caselaw 4883 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Nand Kumar Verma vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9263 of 2015
 

 
Applicant :- Nand Kumar Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Maya Ram Yadav
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State and rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 1.12.2015

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