Smt. Anshi Jaiswal vs State Of U.P.
2015 Latest Caselaw 4881 ALL

Citation : 2015 Latest Caselaw 4881 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Smt. Anshi Jaiswal vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10228 of 2015
 

 
Applicant :- Smt. Anshi Jaiswal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramesh Kumar Jaiswal,Priyanka Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Atul Verma
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the complainant be taken on record.

Learned A.G.A prays for and is granted two weeks and no more time to file counter affidavit.

List thereafter.

Order Date :- 1.12.2015

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