Smt. Hoshila Devi vs State Of U.P.
2015 Latest Caselaw 1980 ALL

Citation : 2015 Latest Caselaw 1980 ALL
Judgement Date : 25 August, 2015

Allahabad High Court

Smt. Hoshila Devi vs State Of U.P. on 25 August, 2015

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 3400 of 2015
 

 
Appellant :- Smt. Hoshila Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gyanendra Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Allowed.

For judgment and order, see judgment and order of date passed on Capital Cases No.2090 of 2015, Munna Rajbhar vs. State of U.P.

Order Date :- 25.8.2015

RPS

Download the LatestLaws.com Mobile App