U.P. Sunni Central Board Of Waqf vs A.D.J. Court No. 3 Muzaffarnagar & ...
2015 Latest Caselaw 1701 ALL

Citation : 2015 Latest Caselaw 1701 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

U.P. Sunni Central Board Of Waqf vs A.D.J. Court No. 3 Muzaffarnagar & ... on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 63106 of 2009
 

 
Petitioner :- U.P. Sunni Central Board Of Waqf
 
Respondent :- A.D.J. Court No. 3 Muzaffarnagar & Anr.
 
Counsel for Petitioner :- Shamim Ahmad,M.A. Qadeer
 
Counsel for Respondent :- Sumit Daga
 

 
Hon'ble Sudhir Agarwal,J.

List on next Friday i.e. 14.8.2015 for delivery of judgment.

Order Date :- 7.8.2015

Ashish Pd.

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