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Gulam Husain vs State Of U.P. & Others
2015 Latest Caselaw 1699 ALL

Citation : 2015 Latest Caselaw 1699 ALL
Judgement Date : 7 August, 2015

Allahabad High Court
Gulam Husain vs State Of U.P. & Others on 7 August, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12113 of 2005
 

 
Petitioner :- Gulam Husain
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rakesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Sanjai Kumar Pandey
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri Rakesh Kumar Srivastava, learned counsel for the petitioner.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

 

 

 
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