Govind Das vs State Of U.P.
2015 Latest Caselaw 1696 ALL

Citation : 2015 Latest Caselaw 1696 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Govind Das vs State Of U.P. on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 363 of 1995
 

 
Revisionist :- Govind Das
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Kamal Krishna
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri Kamal Krishna, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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