Citation : 2015 Latest Caselaw 1692 ALL
Judgement Date : 7 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 1769 of 1994 Revisionist :- Chandra Pal Singh Opposite Party :- State Of U.P. Counsel for Revisionist :- Sarvesh Counsel for Opposite Party :- A.G.A. Hon'ble Sudhir Agarwal,J.
1. Case is passed over on the illness slip of Sri Sarvesh, learned counsel for revisionist.
2. List peremptorily in the next cause list.
Order Date :- 7.8.2015
Ashish Pd.
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