Saifuddin vs State Of U.P. And Another
2015 Latest Caselaw 1679 ALL

Citation : 2015 Latest Caselaw 1679 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Saifuddin vs State Of U.P. And Another on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6170 of 2005
 

 
Petitioner :- Saifuddin
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Pramod Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness of Sri Pramod Kumar Tripathi, learned counsel for the petitioner.

2. List in the next cause list peremptorily.

Order Date :- 7.8.2015

Ashish Pd.

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