Suresh Chandra Gupta And 5 Others vs State Of U.P. And 3 Others
2015 Latest Caselaw 1664 ALL

Citation : 2015 Latest Caselaw 1664 ALL
Judgement Date : 6 August, 2015

Allahabad High Court

Suresh Chandra Gupta And 5 Others vs State Of U.P. And 3 Others on 6 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 29502 of 2015
 

 
Petitioner :- Suresh Chandra Gupta And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Smt. Shikha Singh
 
Counsel for Respondent :- C.S.C.,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Sri Vivek Verma, learned counsel for the respondent, prays for and is granted two weeks time to file counter affidavit on the query being made by the Court vide order dated 21.7.2015.

List on 24.8.2015.

Order Date :- 6.8.2015

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