Jitendra Kumar vs State Of U.P. & 8 Others
2015 Latest Caselaw 1655 ALL

Citation : 2015 Latest Caselaw 1655 ALL
Judgement Date : 6 August, 2015

Allahabad High Court

Jitendra Kumar vs State Of U.P. & 8 Others on 6 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 29425 of 2014
 

 
Petitioner :- Jitendra Kumar
 
Respondent :- State Of U.P. & 8 Others
 
Counsel for Petitioner :- Uday Gopal
 
Counsel for Respondent :- C.S.C.,J.H.Khan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Uday Gopal, Advocate.

Order Date :- 6.8.2015

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