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Teekaram And 2 Others vs State Of U.P.
2015 Latest Caselaw 1626 ALL

Citation : 2015 Latest Caselaw 1626 ALL
Judgement Date : 4 August, 2015

Allahabad High Court
Teekaram And 2 Others vs State Of U.P. on 4 August, 2015
Bench: Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 70 of 2015
 

 
Appellant :- Teekaram And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Umesh Chandra Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Om Prakash-VII,J.

Office has not sent the lower court record.

Put up this matter on 13.8.2015 along with lower court record.

Order Date :- 4.8.2015

Ishan

 

 

 
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