Manish Singh vs State Of U.P. And Another
2015 Latest Caselaw 1621 ALL

Citation : 2015 Latest Caselaw 1621 ALL
Judgement Date : 4 August, 2015

Allahabad High Court

Manish Singh vs State Of U.P. And Another on 4 August, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL REVISION No. - 575 of 2015
 

 
Revisionist :- Manish Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Manish Singh
 
Counsel for Opposite Party :- Govt.Advocate,Amar Nath Tiwari,Ravindra Nath Tiwari
 

 
Hon'ble Shashi Kant,J.

Office is directed to send reminder to Sessions Judge, Varanasi for providing lower court's record through special messenger, before the next date fixed by this Court.

List on 10.9.2015, along with lower court's record.

Order Date :- 4.8.2015

AHN

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