Anas vs State Of U.P. And Another
2015 Latest Caselaw 1619 ALL

Citation : 2015 Latest Caselaw 1619 ALL
Judgement Date : 4 August, 2015

Allahabad High Court

Anas vs State Of U.P. And Another on 4 August, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 339 of 2015
 

 
Revisionist :- Anas
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ajay Kumar Kashyap,Ankit Agarwal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shashi Kant,J.

Put up tomorrow i.e. 5.8.2015, as unlisted.

Order Date :- 4.8.2015

AHN

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