Ramji Lal And Another vs State Of U.P. And 5 Others
2015 Latest Caselaw 1618 ALL

Citation : 2015 Latest Caselaw 1618 ALL
Judgement Date : 4 August, 2015

Allahabad High Court

Ramji Lal And Another vs State Of U.P. And 5 Others on 4 August, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11732 of 2015
 

 
Petitioner :- Ramji Lal And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashok Nath Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shashi Kant,J.

Put up tomorrow i.e. 5.8.2015, in the additional cause list along with administrative orders passed by Hon'ble the Chief Justice in respect of filing of Crl. Writ Petition u/s 227 of the Constitution of India.

Order Date :- 4.8.2015

AHN

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