Citation : 2015 Latest Caselaw 1617 ALL
Judgement Date : 4 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- INCOME TAX APPEAL No. - 147 of 2015 Appellant :- Assistant Commissioner Of Income Tax Respondent :- M/S Greater Noida Industrial Development Authority Counsel for Appellant :- Ashok Kumar,Sr.S.C. Counsel for Respondent :- Abhinav Mehrotra Hon'ble Tarun Agarwala,J.
Hon'ble Surya Prakash Kesarwani,J.
The appeal is dismissed.
For orders, see order of date passed in Income Tax Appeal No. 142 of 2015, Assistant Commissioner of Income Tax Vs. M/s Greater Noida Industrial Development Authority.
Order Date :- 4.8.2015
MAA/-
(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)
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