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Assistant Commissioner Of Income ... vs M/S Greater Noida Industrial ...
2015 Latest Caselaw 1616 ALL

Citation : 2015 Latest Caselaw 1616 ALL
Judgement Date : 4 August, 2015

Allahabad High Court
Assistant Commissioner Of Income ... vs M/S Greater Noida Industrial ... on 4 August, 2015
Bench: Tarun Agarwala, Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 143 of 2015
 

 
Appellant :- Assistant Commissioner Of Income Tax
 
Respondent :- M/S Greater Noida Industrial Development Authority
 
Counsel for Appellant :- Ashok Kumar,Sr.S.C.
 
Counsel for Respondent :- Abhinav Mehrotra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The appeal is dismissed.

For orders, see order of date passed in Income Tax Appeal No. 142 of 2015, Assistant Commissioner of Income Tax Vs. M/s Greater Noida Industrial Development Authority.

Order Date :- 4.8.2015

MAA/-

(Surya Prakash Kesarwani,J.)          (Tarun Agarwala,J.)

 

 

 
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