C/M Darul Ulum Saiyadul Madaris vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 96 ALL

Citation : 2015 Latest Caselaw 96 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

C/M Darul Ulum Saiyadul Madaris vs State Of U.P. And 3 Ors. on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 17599 of 2015
 

 
Petitioner :- C/M Darul Ulum Saiyadul Madaris
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner has not responded even in the revised call. The Supplementary Affidavit required to be filed by the orders of this Court dated 1.4.2015 and 13.4.2015 has also not been filed.

Let this matter be listed in Ordinary Course.

Order Date :- 23.4.2015

Arun K. Singh

Download the LatestLaws.com Mobile App