Mohd. Arshiyan & 6 Others vs State Of U.P. & 4 Others
2015 Latest Caselaw 93 ALL

Citation : 2015 Latest Caselaw 93 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Mohd. Arshiyan & 6 Others vs State Of U.P. & 4 Others on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 11184 of 2014
 

 
Petitioner :- Mohd. Arshiyan & 6 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Rohit Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel points out that his Counter Affidavit is under preparation.

Accordingly and on his request, this matter shall stand adjourned today to be listed again in the next cause list.

Order Date :- 23.4.2015

Arun K. Singh

Download the LatestLaws.com Mobile App