Mohd. Ghazali And 5 Ors. vs State Of U.P. And 9 Ors.
2015 Latest Caselaw 91 ALL

Citation : 2015 Latest Caselaw 91 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Mohd. Ghazali And 5 Ors. vs State Of U.P. And 9 Ors. on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22117 of 2015
 

 
Petitioner :- Mohd. Ghazali And 5 Ors.
 
Respondent :- State Of U.P. And 9 Ors.
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,J.P. Singh,Muqeem Ahmad,Rakesh Bahadur
 

 
Hon'ble Yashwant Varma,J.

Let the papers of this writ petition be placed before the Hon'ble The Chief Justice for nomination to another Bench.

Order Date :- 23.4.2015

Arun K. Singh

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